M.M. KUMAR,. JITENDRA CHAUHAN

492 recorded High Court judgment(s) · 2002–2018

Courts

Disposal nature

Recent judgments

• SPORTS AUTHORITY OF INDIA AND ANR. v. CAT & ANR. — Punjab & Haryana High Court (2018-11-30)
• KHAZAN SINGH & ORS v. STATE OF HARYANA & OS — Punjab & Haryana High Court (2016-12-12)
• CIT, FARIDABAD v. ANIL JAIN — Punjab & Haryana High Court (2016-01-25)
• LEELU RAM AND ORS. v. SOM SINGH — Punjab & Haryana High Court (2012-04-17)
• DRAWING & DISBURSING OFFICER v. INCOME TAX OFFICER — Punjab & Haryana High Court (2011-11-18)
• NIRMAL SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2011-11-11)
• M/S MULTI THERM PVT. LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-09-09)
• MEHLE FILTER SYSTEMS (INDIA) LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-09-09)
• M/S SUNBEAM AUTO LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2011-09-09)
• M/S PARAMOUNT STEELS v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-09-09)