M.M. KUMAR, JASWANT SINGH

470 recorded High Court judgment(s) · 2001–2025

Courts

Disposal nature

Recent judgments

• RATTAN LAL JAIN v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2025-03-03)
• BHARAT SANCHAR NIGAM v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-07-13)
• M/S VARDHMAN TRADING CO. AND ORS. v. STATE OF HARYANA AND OIRS. — Punjab & Haryana High Court (2011-12-15)
• RAJ FOODS MILK PRODUCTS v. STATE OF HARYANA — Punjab & Haryana High Court (2011-09-09)
• TILAK RAJ v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-02-08)
• STATE OF HARYANA AND ORS. v. RAJVATI — Punjab & Haryana High Court (2011-02-07)
• MOHD. ANWAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2011-02-07)
• MOHAN LAL v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-02-07)
• KRISHAN KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2011-02-07)
• STATE OF PUNJAB AND OTHERS v. RAM SINGH — Punjab & Haryana High Court (2011-02-07)