M.M. KUMAR,. H.S. BHALLA

144 recorded High Court judgment(s) · 2006–2009

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER, CE v. M/S NESTLE INDIA LTD MOGA — Punjab & Haryana High Court (2009-08-11)
• NATIONAL TIN IND., SANGRUR v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2009-05-26)
• PARDEEP BHALLA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-05-26)
• STATE OF PUNJAB AND ORS. v. M/S INDIAN COLOR CENTRE — Punjab & Haryana High Court (2009-05-25)
• CHAND MAGHAN, v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2009-05-25)
• RAHUL RANA v. PB. ENGINEERNG COLLEGE & ANR. — Punjab & Haryana High Court (2009-05-19)
• PUNJAB GAS CYLINDERS LTD. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2009-05-19)
• HARYANA TOURISM CORP. LTD. v. DEVI DAYAL AND ORS. — Punjab & Haryana High Court (2009-05-18)
• GURMINDER KAUR AND ANR. v. ANJALI BHAWRA AND ORS. — Punjab & Haryana High Court (2009-05-18)
• HARYANA TOURISM CORP. LTD. v. MOHINDER SINGH AND ORS. — Punjab & Haryana High Court (2009-05-18)