M.M. KUMAR,. GURDEV SINGH

322 recorded High Court judgment(s) · 1992–2023

Courts

Disposal nature

Recent judgments

• M/S UNITED OIL MILL MACHINERY AND SPARES PVT. LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2023-08-22)
• URMILA DEVI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-12-23)
• SURENDER KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-12-23)
• RAM SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-12-23)
• M/S VINAYAK JIS INDUSTRIES v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-12-23)
• GHANSHYAM v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-12-23)
• NARENDER SINGH AND ANOTHER v. KULDEEP BISHNOI AND OTHERS — Punjab & Haryana High Court (2011-12-20)
• VINOD BHAYANA AND ANOTHER v. KULDEEP BISHNOI AND OTHERS — Punjab & Haryana High Court (2011-12-20)
• BHARAT SANCHAR NIGAM LTD. AND ORS. v. CENTRAL ADMINSITRATIVE TRIBUNAL AND ORS. — Punjab & Haryana High Court (2011-11-25)
• BHARAT SANCHAR NIGAM LTD. AND ORS. v. CENTRAL ADMINSITRATIVE TRIBUNAL AND ORS. — Punjab & Haryana High Court (2011-11-25)