M.M. KUMAR,. AUGUSTINE GEORGE MASIH

88 recorded High Court judgment(s) · 2006–2011

Courts

Disposal nature

Recent judgments

• POHAP SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-11-14)
• NIRANJAN SINGH v. PO, LABOUR COURT-II, FARIDABAD & ORS — Punjab & Haryana High Court (2011-11-14)
• EXECUTIVE ENGINEER, CHANDIGARH v. ALL INDIA CPWD (MRM) KARAMCHARI SANGATHAN & ORS — Punjab & Haryana High Court (2011-11-14)
• MEHAR CHAND v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2011-11-14)
• PURSHOTAM SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-11-14)
• KULDIP SINGH GILL v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-11-14)
• SARABJIT SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-11-14)
• SURINDER KUMAR AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-11-14)
• DALJIT SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-11-14)
• JOGINDER SINGH AND ANR. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2011-11-14)