M.M. KUMAR,. ALOK SINGH

215 recorded High Court judgment(s) · 2011–2023

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME TAX, PATIALA v. M/S GURU PROTEINS LTD., PATIALA — Punjab & Haryana High Court (2023-02-15)
• GURMAIL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-07-31)
• SHIV PRASAD AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2012-05-31)
• GURMEET SINGH AND ANR v. DIRECTOR GENERAL OF POLICE AND ORS — Punjab & Haryana High Court (2012-05-30)
• RAVINDER KAUR & ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-05-28)
• VIJAY BANSAL & ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2012-05-28)
• MEENU BEDI & ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2012-05-24)
• OM PARKASH VERMA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2012-05-23)
• JASPAL SINGH AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2012-05-23)
• HIMMAT SINGH SHERGILL v. PARKASH SINGH BADAL AND ORS. — Punjab & Haryana High Court (2012-05-18)