M.M. KUMAR,. AJAY TEWARI

58 recorded High Court judgment(s) · 2008–2011

Courts

Disposal nature

Recent judgments

• JASMER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2011-04-19)
• JIT SINGH SIDHU v. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS — Punjab & Haryana High Court (2010-07-06)
• ROHTASH CHAUDHARY AND ANR. v. STATE OF HARYANA, ETC. — Punjab & Haryana High Court (2010-05-28)
• SUDESH KANTA AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2010-05-28)
• OM PRAKASH AND ORS. v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2010-05-28)
• MAHAVIR JAIN v. STATE OF HARYANA — Punjab & Haryana High Court (2010-05-28)
• DIDAR SINGH v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2010-05-28)
• SURINDER PAL KAUR & ORS v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2010-05-28)
• SHRI GURU GRANTH SAHIB MISSION, AMBALA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2010-05-28)
• MANISH JAIN AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2010-05-28)