M.M. KUMAR,. AJAY KUMAR MITTAL

305 recorded High Court judgment(s) · 2001–2016

Courts

Disposal nature

Recent judgments

• PARTAP SINGH & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-10-03)
• RAMESH KUMAR AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2012-03-13)
• PICCADILY SUGAR & ALLIED INDUSTRIES LTD. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2012-02-21)
• MANINDER KAUR AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2012-02-16)
• CHANDER SHEKHAR JAIN v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2012-02-16)
• AVTAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-02-15)
• JAI GOPAL v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2012-02-08)
• MANJINDER SINGH @ MONI v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-02-03)
• PARMANAND JINDAL v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2012-02-03)
• OM PARKASH MEHTA v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2012-02-02)