M.M. KUMAR

204 recorded High Court judgment(s) · 1993–2023

Courts

Disposal nature

Recent judgments

• NIRANJAN SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2023-09-02)
• K.C.CHHABRA v. HARYANA STATE ETC. — Punjab & Haryana High Court (2016-11-16)
• GULZAR SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-01-21)
• SUKHDEV SINGH v. STATE OF PB.ETC. — Punjab & Haryana High Court (2015-10-16)
• SUKHDEV SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2015-10-16)
• MUNICIPAL CORPORATION, LUDHIANA v. DAVINDER SINGH & ANR. — Punjab & Haryana High Court (2014-05-21)
• RAM KISHAN & ORS. v. UOI & ORS. — Punjab & Haryana High Court (2014-04-21)
• ISHWAR SINGH v. STATE OF HRY. ETC. — Punjab & Haryana High Court (2012-09-24)
• JARNAIL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-08-24)
• NIRMALA DEVI AND ANR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2012-05-04)