M.M. KUMAR,. A.N. JINDAL

114 recorded High Court judgment(s) · 2007–2014

Courts

Disposal nature

Recent judgments

• JASPREET SINGH v. PAU, LUDHIANA & ORS — Punjab & Haryana High Court (2014-03-06)
• STATE OF PUNJAB AND ORS. v. RAJINDER KUMAR AND ANR. (LPA 1321/09 DISMISSED CASE) — Punjab & Haryana High Court (2012-11-19)
• DR. R.S.BRAR v. UNION OF INDIA ETC — Punjab & Haryana High Court (2012-05-09)
• B.B.SINGAL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-09-26)
• HARJINDER SINGH AND ORS. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2011-09-23)
• AJAY KUMAR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2011-09-21)
• REENU & ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2011-09-21)
• UNION OF INDIA AND ORS. v. A.K.PASSI AND ORS. — Punjab & Haryana High Court (2011-07-04)
• UNION OF INDIA AND ORS. v. HARBIR SINGH AND ANR. — Punjab & Haryana High Court (2011-07-04)
• UNION OF INDIA & ANR v. DHANNO DEVI & ANR — Punjab & Haryana High Court (2011-07-04)