M.M.DAS,. RAGHUBIR DASH

27 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• HARMOHANPAL SINGH v. CHIEF ENGR and BASIN — Orissa High Court (2014-02-03)
• MAHESWAR PATI v. GOLAM RASUL and ORS. — Orissa High Court (2014-02-03)
• BOULA ZONE CHROMITE v. CENTRAL GOVT.INDUSTR — Orissa High Court (2014-02-03)
• GYANA RANJAN PATRA v. ORISSA STATE AIDS C — Orissa High Court (2014-02-03)
• ASHOK AGARWAL v. CENTRAL GOVT.INDUST — Orissa High Court (2014-02-03)
• BHAGIRATHI PATRA v. SMT.SOVARANI DEB — Orissa High Court (2014-02-03)
• HARMOHANPAL SINGH v. CHIEF ENGNR.andBASIN — Orissa High Court (2014-02-03)
• GOPAL DAS AGRAWAL v. P.O.,CENTRAL GOVT. — Orissa High Court (2014-02-03)
• NAMITA PARIDA v. BIJAYA KU.SAHU — Orissa High Court (2014-02-03)
• KULAMANI BEHERA v. UCHHABA BEHERA — Orissa High Court (2014-02-03)