M.M.DAS,. C.R.DASH

24 recorded High Court judgment(s) · 2011–2014

Courts

Disposal nature

Recent judgments

• JYOTSNA SINGH@AICH v. STATE — Orissa High Court (2014-01-29)
• GN,GANGADHAR MOHAPAT v. UNIVERSITY GRANTS C — Orissa High Court (2014-01-29)
• DEBENDRANATH SAHOO v. STATE and ORS. — Orissa High Court (2013-08-01)
• BISWAJIT PARIDA v. STATE and ORS. — Orissa High Court (2013-08-01)
• GOKUL CH.DEBATA v. STATE POLLUTION CON — Orissa High Court (2013-02-22)
• RABINDRA PR.PATTNAIK v. STATE POLLUTION CON — Orissa High Court (2013-02-22)
• USHADEVI SUKHANI v. C.D.A and ORS. — Orissa High Court (2013-01-30)
• PRAFULLA KU. NAYAK v. STATE and ORS. — Orissa High Court (2013-01-10)
• MD.MOINUDDIN v. P.O.,LABOUR COURT — Orissa High Court (2013-01-10)
• GYNANENDRA NATH DAS v. STATE and ORS. — Orissa High Court (2012-12-21)