M.M.DAS,. A.K.RATH

51 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• KASINATH v. RUDRANARAYAN — Orissa High Court (2013-10-30)
• PURNA CH. BADU v. RATNAMANI BADU — Orissa High Court (2013-10-30)
• NIRANJAN PR.MOHANTY v. SUCHETA MOHANTY and OR — Orissa High Court (2013-10-30)
• RAMANATH v. S.B.I. — Orissa High Court (2013-10-23)
• CHITARANJAN SAHOO v. STATE — Orissa High Court (2013-10-22)
• GOVT.OF ORISSA. v. DURGA C.BALABANTARAY — Orissa High Court (2013-10-09)
• SATYA N.MISHRA v. COMMNR.,GOVT.OFORISS — Orissa High Court (2013-10-09)
• JAYASEN PATRA v. O.P.G.CORPN.LTD. — Orissa High Court (2013-10-09)
• MAHESWAR v. UPENDRA — Orissa High Court (2013-10-01)
• STATE and ORS. v. SUBASH CH.HOTA — Orissa High Court (2013-10-01)