M.M.DAS

311 recorded High Court judgment(s) · 2004–2014

Courts

Disposal nature

Recent judgments

• SAKUNTALA SUBUDHI v. SUBASH CH.PANDA — Orissa High Court (2014-01-29)
• RAMA CH.RANA v. PURUSOTTAM RANA — Orissa High Court (2014-01-13)
• SURYANARAYAN RANA v. A.C.,CONSOLIDATION — Orissa High Court (2014-01-13)
• RUDRA M.PRADHAN v. STATE — Orissa High Court (2014-01-09)
• DASARATHI MAJHI v. STATE — Orissa High Court (2014-01-09)
• SMT.MEENA DEVI PANCH v. BINA SHUKLA and ORS. — Orissa High Court (2013-12-16)
• JUDHISTRI v. STATE — Orissa High Court (2013-11-24)
• ARTATRAN v. RUDRANARAYAN — Orissa High Court (2013-10-30)
• BAHUDA SAHOO v. STATE — Orissa High Court (2013-10-30)
• DY.G.M.HR,INDIAN v. ANUP KU.PANDA — Orissa High Court (2013-09-05)