M.M. AGGARWAL,. . SHEKHER DHAWAN

296 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• JAI PARKASH GUPTA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-12-02)
• MANJEET SINGH AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-04-04)
• SUKHVINDER SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-02-27)
• R.S. LABOUR v. FOOD CORPORATION OF INDIA AND ORS — Punjab & Haryana High Court (2016-02-09)
• R.S. LABOUR v. FOOD CORPORATION OF INDIA AND ORS — Punjab & Haryana High Court (2016-02-09)
• R.S. LABOUR v. FOOD CORPORATION OF INDIA AND ORS — Punjab & Haryana High Court (2016-02-09)
• SUZ-DENT INDIA PVT.LTD. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-01-15)
• SUMAN GUPTA v. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS — Punjab & Haryana High Court (2015-12-23)
• KHEM SINGH v. FOOD CORPORATION OF INDIA AND ORS — Punjab & Haryana High Court (2015-12-23)
• GURPARSHAD SETIA AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-12-23)