M.M. AGGARWAL,LOK ADALAT BENCH - 3

157 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• TALWINDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-04-27)
• PAWAN KUMAR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-04-27)
• DEEPAK KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-04-27)
• M/S OSHO FORGE LTD. v. COMMISSIONER OF INCOME TAX LUDHIANA AND ANOTHER — Punjab & Haryana High Court (2018-04-27)
• RAKESH GUPTA v. COMMISSIONER OF INCOME TAX AND ANR. — Punjab & Haryana High Court (2018-04-27)
• GREATER MOHALI AREA DEVELOPMENT AUTHORITY v. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1), MOHALI — Punjab & Haryana High Court (2018-04-27)
• GREATER MOHALI AREA DEVELOPMENT AUTHORITY v. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1), MOHALI — Punjab & Haryana High Court (2018-04-27)
• M/S RICELA HEALTH FOODS LIMITED v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2018-04-24)
• M/S KAITHAL WINE TRADER v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-04-24)
• M/S OSHO FORGE LTD. v. COMMISSIONER OF INCOME TAX LUDHIANA AND ANOTHER — Punjab & Haryana High Court (2018-04-21)