M.M. AGGARWAL,. JITENDRA CHAUHAN

329 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• INNOVATIVE TECHNO PARK PRIVATE LIMITED v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-01-30)
• SUNIL BHATIA TH GPA RAJIV OBEROI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-01-19)
• NEELAM WADHERA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-01-19)
• RAM KIRPAL v. UNION TERRITORY OF CHANDIAGRH AND OTHERS — Punjab & Haryana High Court (2017-12-22)
• M/S RP ESTATES PVT. LTD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-12-22)
• SATINDER KUMAR AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-12-22)
• SANT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-22)
• MUKESH KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-12-21)
• KRISHAN DEV SAHU & ANR v. CHANDIGARH HOUSING BOARD & ORS — Punjab & Haryana High Court (2017-12-21)
• RAMESH KUMAR SATIJA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-12-21)