M.M. AGGARWAL,. JASPAL SINGH

130 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• RANJU CHAUDHARY v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-12-12)
• LAL SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-21)
• OMBIR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-21)
• RAJ PAL v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-14)
• NARENDER KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-07-14)
• REGIONAL PROVIDENT FUND COMMISSIONER & ORS v. M/S HIND SAMACHAR LTD.& ORS — Punjab & Haryana High Court (2015-12-04)
• SANJEEV KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-10-30)
• SUDHA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-09-29)
• RAVINDER KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-08-27)
• SUKHBIR SINGH AND ORS v. ASHOK KUMAR KUKREJA AND ORS — Punjab & Haryana High Court (2015-08-10)