M.M. AGGARWAL,. HARMINDER SINGH MADAAN

364 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• M/S N.V. DISTILLERIES LTD v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-08-09)
• M/S WS RETAIL SERVICES PRIVATE LTD. v. UNION OF INDIA & OTHERS — Punjab & Haryana High Court (2017-07-14)
• ANIT KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-31)
• M/S GARG WINE v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-05-31)
• SANJEEV SINGLA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-05-31)
• M/S MEHRA OIL CARRIER v. INDIAN OIL CORPORATION LTD AND OTHERS — Punjab & Haryana High Court (2017-05-31)
• BALJIT SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-05-31)
• PARMOD KUMAR v. STATE OF PUNJAB & OTHERS — Punjab & Haryana High Court (2017-05-31)
• M/S TAYAL SONS LIMITED v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2017-05-30)
• SKILL LOTTO SOLUTION PVT LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-05-30)