M.M. AGGARWAL,. AVNEESH JHINGAN

209 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• PUNJAB TRACTORS LTD. v. COMMR. OF INCOME TAX PATIALA & ANR. — Punjab & Haryana High Court (2017-02-03)
• PUNJAB TRACTORS LTD. v. COMMR. OF INCOME TAX PATIALA & ANR. — Punjab & Haryana High Court (2017-02-03)
• PUNJAB TRACTORS LTD. v. COMMR. OF INCOME TAX PATIALA & ANR. — Punjab & Haryana High Court (2017-02-03)
• PUNJAB TRACTORS LTD. v. COMMR. OF INCOME TAX PATIALA & ANR. — Punjab & Haryana High Court (2017-02-03)
• PR. COMMISSIONER OF INCOME TAX PATIALA v. STATE BANK OF PATIALA THE MALL PATIALA — Punjab & Haryana High Court (2017-01-30)
• THE PR. COMMISSIONER OF INCOME TAX PATIALA v. STATE BANK OF PATIALA THE MALL PATIALA — Punjab & Haryana High Court (2017-01-30)
• THE PR COMMISSIONER OF INCOME TAX -2 CHANDIGARH v. M/S QUARK MEDIA INDIA PVT LTD PH-VIII-B MOHALI — Punjab & Haryana High Court (2017-01-24)
• M/S HONDA MOTORCYCLE AND SCOOTER INDIA PVT LTD v. COMMISSIONER OF INCOME TAX GURGAON — Punjab & Haryana High Court (2016-12-23)
• M/S MOBILITY SOLUTIONS LTD v. THE ASSISTANT COMMISSIONER OF INCOME TAX CHANDIGARH — Punjab & Haryana High Court (2016-12-23)
• SUSHAM SINGLA v. COMMISSIONER OF INCOME TAX, PATIALA (PUNJAB) — Punjab & Haryana High Court (2016-12-23)