M.M. AGGARWAL,. AUGUSTINE GEORGE MASIH

849 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• DARBARA SINGH v. DISTRICT FOOD & SUPPLY CONTROLLER JIND — Punjab & Haryana High Court (2017-05-12)
• RAMESH KUMAR AND ORS v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2016-08-23)
• SARVJEET v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-08)
• SUKHDEV SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-07-08)
• RAJIV VOHRA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-07-08)
• HDPL INFRASTRUCTURE LTD v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2016-06-06)
• DHARMBIR AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-03)
• RAJESH SAJDEH v. HUDA ETC. — Punjab & Haryana High Court (2016-06-03)
• DHARAM SINGH @ DHARMA v. HUDA AND ORS — Punjab & Haryana High Court (2016-06-03)
• BIMLA DEVI v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR — Punjab & Haryana High Court (2016-06-03)