M.M. AGGARWAL

1,053 recorded High Court judgment(s) · 1988–2019

Courts

Disposal nature

Recent judgments

• STATE OF PUNJAB v. SWARAN SINGH — Punjab & Haryana High Court (2019-10-14)
• M/S S.S. AUTOMOBILES v. AKHIL TANEJA & ANR — Punjab & Haryana High Court (2018-04-20)
• TATA CONSULTANCY SERVICES LIMITED v. FOOD AND SUPPLIES DEPARTMENT, GOVERNMENT OF HARAYANA — Punjab & Haryana High Court (2018-04-20)
• M/S AXALTA COATING SYSTEMS INDIA PVT LTD v. M/S STEEL CITY PROPERTIES PVT LTD — Punjab & Haryana High Court (2018-04-06)
• M/S SHRING CONSTRUCTION PVT LTD v. PUNJAB STATE POWER CORPORATION LTD (PSPCL) AND ORS — Punjab & Haryana High Court (2018-04-06)
• M/S AXALTA COATING SYSTEMS INDIA PVT LTD v. M/S ABHISHEK MOTORS PVT LTD — Punjab & Haryana High Court (2018-04-06)
• MLGC-ECC-VIPL ( JOINT VENTURE ) v. HOUSEFED, PUNJAB & ANR — Punjab & Haryana High Court (2018-03-26)
• MLGC-ECC-VIPL ( JOINT VENTURE ) v. HOUSEFED, PUNJAB & ANR — Punjab & Haryana High Court (2018-03-26)
• SHRI KRISHNA BUILDERS v. PUNJAB POLICE HOUSING CORP LTD AND ANR — Punjab & Haryana High Court (2018-03-23)
• THE CHHINA COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD v. PUNJAB STATE TRANSMISSION CORPORATION LIMITED THRU CHIEF ER. P&M,(PSTCL) LUDHIANA — Punjab & Haryana High Court (2018-03-23)