M.LAXMAN,G.ANUPAMA CHAKRAVARTHY

44 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• HAJI SYED HUSSAIN, HYD v. P.P., HYD — Telangana High Court (2023-07-21)
• N. Ashok Reddy v. THE STATE OF A.P — Telangana High Court (2023-04-27)
• KAPU RAJU, R.R..DT., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2023-04-27)
• SHAIK NAZEER AHMED, HYD., v. STATE OF AP., REP. PP. HYD., — Telangana High Court (2023-04-27)
• JADALA HANUMANTU, MAHABUBNAGAR DT., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2023-04-27)
• MARY ANAND (A1) v. THE STATE OF A.P., REP. BY ITS P.P. — Telangana High Court (2023-04-25)
• CHUNIYANA AJAY AND ANOTHER v. THE STATE OF TELANGANA — Telangana High Court (2023-04-25)
• SMT. TALARI PRAMEELA v. THE STATE OF A.P. — Telangana High Court (2023-04-25)
• KAGADA SUMITH , SOPNU AND 5 OTHERS v. THE STATE OF AP., — Telangana High Court (2023-04-25)
• Vemula Kanukaiah, v. The State of Telangana — Telangana High Court (2023-04-20)