M.LAXMAN,A.RAJASHEKER REDDY

418 recorded High Court judgment(s) · 2021–2022

Courts

Telangana High Court

418

DISPOSED OF NO COSTS	263
ALLOWED NO COSTS	52
DISMISSED	38
PARTLY ALLOWED NO COSTS	26
WITHDRAWN	16
DISMISSED AS INFRUCTUOUS	11
CLOSED NO COSTS	4
DISMISSED AS NON PROSECUTION	3

MS. C. SHAILAJA, HYD (died) per LR v. B. VENKAT REDDY, KADAPA DIST., AND 3 ANO. — Telangana High Court (2022-04-25)
SMT.A.SHOBHA RANI AND ANOTHER v. SPL.COURT UNDER A.P.LAND GRABBINGamp9 ORS — Telangana High Court (2022-04-25)
G.VEERA SWAMY WARANGALAND 2 v. THE SPECIAL COURT A.P.L.G., HYDAND8 ORS — Telangana High Court (2022-04-25)
DASARI NARASIMHA REDDY v. M/S.YASHODA EDUCATIONAL AND CANCER RESEARCH SOCIETY AND ANOTHER — Telangana High Court (2022-04-25)
Payyala Narasimha v. S.Venkateshwara Reddy — Telangana High Court (2022-04-25)
N MOHAN REDDY v. Dasari Narasimha Reddy — Telangana High Court (2022-04-25)
THE ORIENTAL INSURANCE COMPANY LIMITED AND ANOTHER v. C. SHAAILAJA AND 2 OTHERS — Telangana High Court (2022-04-25)
Dasari Narsimha Reddy v. Nimma Mohan Reddy and other — Telangana High Court (2022-04-25)
The Land Acquisition Officer AND v. Baddam Rajalingam (died) — Telangana High Court (2022-04-01)
Madiraju Radha Krishna Rao v. The Land Acquisition Officer — Telangana High Court (2022-04-01)