M.LAXMAN

1,954 recorded High Court judgment(s) · 2021–2023

Courts

Telangana High Court

1954

DISMISSED	514
ALLOWED NO COSTS	405
PARTLY ALLOWED NO COSTS	246
DISMISSED AS NON PROSECUTION	193
DISPOSED OF NO COSTS	190
DISMISSED AS INFRUCTUOUS	177
WITHDRAWN	116
DISMISSED NO COSTS	37

MUNEERUDDIN AND 4 OTHERS v. K.ANTHAIAH AND 3 OTHERS — Telangana High Court (2023-10-18)
D.SEKHAR AND2 OTHERS v. E.SAMBAMURTHY AND 4 OTHERS — Telangana High Court (2023-10-18)
A.LINGAIAH v. A.LACHAIAH ND 17 ORS — Telangana High Court (2023-10-17)
N.VENKATRAMI REDDY v. SMT DARKAMMA — Telangana High Court (2023-10-17)
Smt. N. Rukkamma, v. Ammula Lingaiah, — Telangana High Court (2023-10-17)
SOLEMON RAJU AND ANOTHER v. SMT.K.V.VASANTHA — Telangana High Court (2023-10-17)
DR.A.SURENDER AND 8 OTHERS v. J.KONDANNA AND 9 OTHERS — Telangana High Court (2023-10-16)
Mohd.sadath Khan (died) v. Silver Valley Farms — Telangana High Court (2023-10-16)
Erukulla Panchakshari v. Bank of India, Warangal — Telangana High Court (2023-10-16)
C. HARIMOHAN REDDY AND 6 ORS. v. C. RAJA REDDY AND 5 ORS. — Telangana High Court (2023-10-13)