LexM.L. TAHALIYANI, D.B. BHOSALE
88 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 88 |
Disposal nature
| Disposed Off | 41 |
| OTHERS DISPOSED OFF | 13 |
| Dismissed | 7 |
| Dissmiss For Default/Non-Prosecution | 3 |
| Rule Made Absolute | 3 |
| (unspecified) | 3 |
| Compromised/Consent Terms | 3 |
| DISPOSED OFF | 2 |
Recent judgments
- SHARIQUE ZAFAR v. ANJUMAN-I-ISLAM AND 2 ORS. — Bombay High Court (2011-10-21)
- SARBAJIT BABARAM SHARMA v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-10-21)
- MRS. AVANTI ALIAS POOJA RAKESH MIRAJKAR v. MR. RAKESH DATTATRAYA MIRAJKAR — Bombay High Court (2011-10-21)
- JAGANNATH BHAU JADHAV v. SARPANCH AND ANR. — Bombay High Court (2011-10-20)
- JAGANNATH BHAU JADHAV v. SARPANCH AND ANR. — Bombay High Court (2011-10-20)
- RUPAL MAYUR DOSHI v. MAYUR JASWANTRAY DOSHI — Bombay High Court (2011-10-20)
- SHRI. DAYANAND SRIKANT KANNA v. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, SOLAPUR AND ORS — Bombay High Court (2011-10-19)
- NEETHA K. GOPAL v. INDIA METEOROLOGICAL DEPARTMENT THROUGH DIRECTOR GENERAL AND ORS — Bombay High Court (2011-10-19)
- SHRI. DAYANAND SRIKANT KANNA v. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, SOLAPUR AND ORS — Bombay High Court (2011-10-19)
- MEHUL KANTILAL BHATT v. DIMPLE MEHUL BHATT — Bombay High Court (2011-10-19)