M.L. MEHTA

1,265 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• SATINDER KUMAR JAIN & ORS v. SHANA JAIN AND ORS — Delhi High Court (2016-05-02)
• SHRI JAI PAL RATHEE v. MS. ANNIE JOSE — Delhi High Court (2016-03-08)
• M/S MARBLE ART v. CHINA SHIPPING CONTAINER LINES CO. LTD. AND ANR. — Delhi High Court (2016-03-04)
• M/S ZEN IMPEX v. M/S BETUL TYRE & TUBE INDUSTRIES LTD. AND ORS. — Delhi High Court (2016-02-22)
• RAJ KAMAL PATTERNS (P) LTD. v. BASANTI AND ORS. F+ — Delhi High Court (2016-02-09)
• HIMACHAL PRADESH STATE CO-OPERATIVE BANK LTD. v. M/S NATIONAL FRUIT AGENCY & ORS. FA+ — Delhi High Court (2016-01-07)
• GULZAR AHMAD v. P K GUPTA & ORS. — Delhi High Court (2015-05-07)
• TATA AIG GENERAL INSURANCE CO LTD v. KEDARNATH & ORS — Delhi High Court (2015-04-10)
• LALLAN KUMAR CHAUDHARY v. STATE — Delhi High Court (2014-07-14)
• HARI OM MAHESHWARI v. M/S SRF FINANCE LTD. AC+ — Delhi High Court (2013-12-19)