LexM.L.JOSEPH FRANCIS, R.BASANT
159 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 159 |
Disposal nature
| DISMISSED | 80 |
| ALLOWED | 32 |
| DISMISSED AS NOT PRESSED | 16 |
| DISMISSED AS WITHDRAWN | 15 |
| PARTLY ALLOWED | 12 |
| DISPOSED OF | 2 |
| REMANDED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- SABU C.G v. NAGENDRAMONI — Kerala High Court (2011-09-27)
- MNOR SHIJO v. VIJAYAKUMARI — Kerala High Court (2011-09-26)
- ULAHANNAN THOMAS v. AUGUSTINE — Kerala High Court (2011-09-22)
- N.J.JOSEPH v. K.G.JACOB — Kerala High Court (2011-09-22)
- GULAM ABDUL NISAR v. MAHARUNNISA.P.M — Kerala High Court (2011-09-22)
- KRISHNADEVI v. MUHAMMED HANIFA — Kerala High Court (2011-09-22)
- GERMAN MOTORS v. CIRCLE INSPECTOR OF POLICE, NADAKAVU — Kerala High Court (2011-01-14)
- M.P.PAUL AND ANOTHER v. THE REVENUE DIVISIONAL OFFICER, THRISSUR — Kerala High Court (2011-01-14)
- BILAL v. THE SUPERINTENDENT OF POLICE,MALAPPURAM — Kerala High Court (2011-01-14)
- VIJAYAKUMARI v. RAMAKRISHNA PILLAI & OTHERS — Kerala High Court (2010-11-04)