LexM.L.JOSEPH FRANCIS, PIUS C.KURIAKOSE
25 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 25 |
Disposal nature
| DISMISSED | 12 |
| ALLOWED | 9 |
| DISPOSED OF | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- STATE OF KERALA v. KOMALAVALLY — Kerala High Court (2010-08-12)
- STATE OF KERALA REP.BY THE D.C. v. MADUSOODANABABU AND ANOTHER — Kerala High Court (2010-07-30)
- ESUMEHACKOCHAN v. KOCHURANI CHACKO — Kerala High Court (2010-07-30)
- STATE OF KERALA v. A.LALITHA DEVI — Kerala High Court (2010-07-30)
- STATE OF KERALA v. ARJUNAN — Kerala High Court (2010-07-30)
- STATE OF KERLA v. MAYAN — Kerala High Court (2010-07-30)
- STATE OF KERALA v. T.V.KARUTHAKUNHU — Kerala High Court (2010-07-30)
- STATE OF KERALA v. KUNJAN MARAKKAR — Kerala High Court (2010-07-30)
- BIJU.P.R. v. SREEDEVI.M.S. — Kerala High Court (2010-07-30)
- STATE OF KERALA v. RAHEENA BEEVI AND ANOTHER — Kerala High Court (2010-07-30)