LexM.L.JOSEPH FRANCIS, K.T.SANKARAN
867 recorded High Court judgment(s) · 2010–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 867 |
Disposal nature
| DISPOSED OF | 200 |
| DISMISSED | 197 |
| CLOSED | 139 |
| PARTLY ALLOWED | 134 |
| ALLOWED | 106 |
| DISMISSED AS WITHDRAWN | 30 |
| DISMISSED AS NOT PRESSED | 22 |
| DISMISSED AS INFRUCTUOUS | 16 |
Recent judgments
- OMANA JOSE v. STATE OF KERALA — Kerala High Court (2014-04-11)
- K.V. ANTONY v. PRAJITH K. BALAKRISHNAN — Kerala High Court (2014-04-11)
- SASIKUMAR @ SASI v. STATE OF KERALA — Kerala High Court (2014-04-09)
- ASMA P.B. v. THE DIRECTOR GENERAL — Kerala High Court (2014-04-08)
- M/S THIRUVANANTHAPURAM SARVODYA SANGH v. SELIN ALEX — Kerala High Court (2014-04-08)
- KOROTH RAGHUNATH v. THE VATAKARA CO-OPERATIVE CONSUMER STORE — Kerala High Court (2014-04-08)
- V.J.MATHEW v. MARGRET RUBY JOSEPH — Kerala High Court (2014-04-07)
- SREEJITH v. INSPECTOR GENERAL OF POLICE KANNUR RANGE — Kerala High Court (2014-04-07)
- P.S JOSEPH SOLOMON v. DR.BABU ASUDEVAN — Kerala High Court (2014-04-07)
- NABEESATHU SUDHEER v. STATE OF KERALA — Kerala High Court (2014-04-07)