LexM.L.JOSEPH FRANCIS, K.BALAKRISHNAN NAIR
230 recorded High Court judgment(s) · 2007–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 230 |
Disposal nature
| DISMISSED | 118 |
| DISPOSED OF | 43 |
| ALLOWED | 39 |
| CLOSED | 27 |
| PARTLY ALLOWED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
| REMANDED | 1 |
Recent judgments
- E.J. PAULOSE & OTHERS v. UNIVERSITY OF CALICUT & ORS — Kerala High Court (2010-03-19)
- N.K.USHA v. K.S.E.BOARD — Kerala High Court (2010-03-19)
- STATE OF KERALA v. MRS.OMANA ASOKAN — Kerala High Court (2009-10-01)
- SADASIVAN K.M. v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2009-08-28)
- A.K. ISMAIL v. STATE OF KERALA AND OTHERS — Kerala High Court (2009-06-24)
- DASAN & OTHERS v. STATE OF KERALA & OTHERS — Kerala High Court (2009-06-24)
- GODWIN RODRICKS v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2009-06-24)
- P.J. GARVASEES v. STATE OF KERALA — Kerala High Court (2009-06-24)
- JAYASREE.T. v. THE DIRECTOR — Kerala High Court (2009-04-08)
- THE CHIEF GENERAL MANAGER v. THE CENTRAL ADMINISTRATIVE TRIBUNAL — Kerala High Court (2009-04-08)