M.L.JOSEPH FRANCIS, A.K.BASHEER

51 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• FEDERAL BANK LTD,ALUVA v. P.J.THOMAS — Kerala High Court (2011-06-30)
• ANIL KUMAR K. v. STATE OF KERALA AND OTHERS — Kerala High Court (2010-12-23)
• VIJAYAKUMARI v. MANAGING IRECTOR,TNSTRC LTD. — Kerala High Court (2010-12-20)
• SABU @ JOHN C.JACOB v. SHAJI CHERIAN — Kerala High Court (2010-12-20)
• UNITED INDIA INSURANCE COMPANY LTD v. NADICHI — Kerala High Court (2010-12-20)
• SHEEBA v. ARAVINDAKSHAN — Kerala High Court (2010-12-20)
• MARIAMMA v. BENNY — Kerala High Court (2010-12-20)
• UNITED INDIA INSURANCE CO.LTD. v. THANKABAI — Kerala High Court (2010-12-20)
• UNNIKRISHNAN v. SIVANANDAN — Kerala High Court (2010-12-20)
• FR.MATHEWS KANJIRAMPARAYIL v. BIJU MON.K. — Kerala High Court (2010-07-20)