M.L.JOSEPH FRANCIS

688 recorded High Court judgment(s) · 2007–2014

Courts

Disposal nature

Recent judgments

• N T RATHEESH v. YAHU — Kerala High Court (2014-03-28)
• SATHYAN v. STATE OF KERALA — Kerala High Court (2014-03-28)
• PROSOBHA DEVI v. THE STATE OF KERALA — Kerala High Court (2014-03-27)
• SHAJI v. A.D.JACOB — Kerala High Court (2014-03-27)
• STATE OF KERALA v. SAJEEV AND ANOTHER — Kerala High Court (2014-03-27)
• ROYI.P.J. v. STATE OF KERALA — Kerala High Court (2014-03-26)
• T. RAFEEQUE v. K.P. MOIDEEN — Kerala High Court (2014-03-26)
• VIKRAMAN v. SEBASTIAN JOSEPH — Kerala High Court (2014-03-26)
• INDIRA v. STATE OF KERALA — Kerala High Court (2014-03-26)
• K. HARSHAKUMAR v. THE STATE OF KERALA — Kerala High Court (2014-03-26)