M.KHAZI

3,360 recorded High Court judgment(s) · 2015–2025

Courts

Karnataka High Court

3360

DISMISSED	1284
ALLOWED	829
REJECTED	366
Partly Allowed	339
Dismissed for Non-Prosecution	239
ALLOWED AND REMANDED	109
Abated	104
DISPOSED	87

SRI NAVEEN KUMAR D v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
SRI. RAGHAVENDRA. N. B. v. STATE OF KARNATAKA BY — Karnataka High Court (2025-09-25)
SMT AJIMA TAJ v. STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
RAMACHANDRA v. STATE BY CHANNARAYAPATNA — Karnataka High Court (2025-09-25)
SEEMA NAZ v. EAGLESIGHT MEDIA PVT LTD — Karnataka High Court (2025-09-25)
KUM. BHAVANA N v. SRI. NAGARAJU S — Karnataka High Court (2025-09-25)
SRI GOVINDARAJU T v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
SRI J HARIHARAN v. THE STATION HOUSE OFFICER — Karnataka High Court (2025-09-25)
MAHAVEER JAIN v. STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
CHETHANA @ CHETHANA KUMARI R v. STATE OF KARNATAKA — Karnataka High Court (2025-09-24)