LexM.KARPAGAVINAYAGAM, AR.RAMALINGAM
20 recorded High Court judgment(s) · 2003–2006
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| (unspecified) | 8 |
| DISMISSED | 4 |
| ALLOWED | 3 |
| DISMISSED WITHOUT COSTS | 3 |
| DISPOSED OF | 1 |
| DISMISSED WITH COST | 1 |
Recent judgments
- M/S.VAIRAVIKULAM LIME v. 1.GOVT. OF INDIA, MINISTRY OF — Madras High Court (2006-06-19)
- NAKKHEERANGOPAL & R.R.GOPAL v. HOME SECRETARY TO GOVERNMENT — Madras High Court (2006-04-13)
- CRP/3092/1996 of Vs — Madras High Court (2006-04-07)
- AS/200/1988 of Vs — Madras High Court (2006-04-07)
- KAMU @ KAMARAJ v. INSPECTOR OF POLICE — Madras High Court (2006-04-04)
- S.TAMILJESELVAN v. THE REGISTRAR — Madras High Court (2006-02-27)
- 1.MOHANASUNDARAM v. INSPECTOR OF POLICE — Madras High Court (2006-02-14)
- ELUMALAI v. STATE — Madras High Court (2006-02-08)
- MRS JAMALS v. MRS P.SYAMALA — Madras High Court (2005-08-23)
- D.GEETHA v. D.THULASI AMMAL — Madras High Court (2005-08-18)