M.KARPAGAVINAYAGAM

58 recorded High Court judgment(s) · 2002–2006

Courts

Disposal nature

Recent judgments

• SUNDARAMOORTHY v. STATE, INSPECTOR OF POLICE — Madras High Court (2006-08-18)
• G. GNANA RAJA PUSHPAM v. V. CHANDRAPRAKASH — Madras High Court (2006-08-08)
• K SAMPATH v. COMMR KENDILI PANCHAYAT — Madras High Court (2004-06-18)
• 1. RAJENDRAN, v. THE SUB INSPECTOR OF POLICE, — Madras High Court (2004-04-08)
• G.R.RAJARAM v. BASKARA RAJARAM, ELEMENTARY — Madras High Court (2004-03-29)
• ANTONY DEVARAJ v. ARALVAIMOZHI(KURUSADI) — Madras High Court (2003-12-31)
• ANTONY DEVARAJ v. ARALVAIMOZHI(KURUSADI) — Madras High Court (2003-12-31)
• K.V.T. @ THIRUPATHIAIAH v. STATE, INSPECTOR OF POLICE — Madras High Court (2003-12-16)
• STATE BY ASST.COMMISSIONER OF v. SARAVANAN — Madras High Court (2003-12-10)
• ARUNAGIRI v. STATE, INSPECTOR OF POLICE — Madras High Court (2003-12-02)