M. K. THAKKER

106 recorded High Court judgment(s) · 2020–2026

Courts

Gujarat High Court

106

53-ALLOWED / GRANTED @ ADM.STAGE	26
27-WITHDRAWN @ ADM.STAGE	23
38-RULE ABSOLUTE/ALLOWED @ FH	16
40-WITHDRAWN @ FH	6
31-NOTICE DISCHARGED @ ADM.STAGE	6
56-DISPOSED AT ADMISSION STAGE	4
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	4
43-DISMISSED FOR DEFAULT @ FH	3

GOPALBHAI S/O RATANLAL BHAGIRATHJI SHARMA v. STATE OF GUJARAT — Gujarat High Court (2026-05-26)
MAYURSINH HARISINH KIRVATSINH RAULJI v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
VIJAYBHAI RAVJIBHAI BARANDA v. STATE OF GUJARAT — Gujarat High Court (2026-05-01)
ISHWARSINH TEJSINH RAVAT v. STATE OF GUJARAT — Gujarat High Court (2026-05-01)
MANISH VINAYCHANDRABHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2026-04-29)
MAHESBHAI DHIRUBHAI DANGAR v. STATE OF GUJARAT — Gujarat High Court (2026-04-23)
MAHESHBHAI DHIRUBHAI DANGAR v. STATE OF GUJARAT — Gujarat High Court (2026-04-23)
RAJESH KUMAR BAID v. STATE OF GUJARAT — Gujarat High Court (2026-04-13)
SHIVAMKUMAR KIRANBHAI MISHRA (ACCUSED NO. 1 ADD AS PER COURT ORDER DTD. 13.04.2026) v. STATE OF GUJARAT — Gujarat High Court (2026-04-13)
SHANABHAI SHALYABHAI RATHVA v. STATE OF GUJARAT — Gujarat High Court (2026-04-02)