M.K.HANJURA

55 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• GHULAM RASOOL v. STATE TH.V.O.J. — High Court of J&K and Ladakh (2018-10-16)
• ZAKIR HUSSAIN AND ORS. v. KRISHAN LAL — High Court of J&K and Ladakh (2018-09-24)
• SHOWKAT HUSSAIN v. STATE TH.P/S.SURANKOTE AND ORS. — High Court of J&K and Ladakh (2018-09-07)
• AMIT UPADHYAYA v. STATE TH.SECY.REVENUE DEPTT. AND ORS. — High Court of J&K and Ladakh (2018-09-07)
• RAVI KUMAR v. STATE TH.S.S.P.VIG.ORG.JAMMU — High Court of J&K and Ladakh (2018-09-07)
• SANJEEV KAPOOR v. STATE TH.G.A.D.AND ORS. — High Court of J&K and Ladakh (2018-09-07)
• DR.HIMANSHU SHARMA v. STATE OF J AND K AND ORS. — High Court of J&K and Ladakh (2018-08-06)
• RAJINDER KUMAR v. STATE TH.G.A.D.AND ORS. — High Court of J&K and Ladakh (2018-07-27)
• NASIR KAREEM v. STATE OF J AND K TH. SHO. ,P/S BHADERWAH — High Court of J&K and Ladakh (2018-07-20)
• TARANJIT SINGH TONY v. STATE TH.SECY.HOME DEPTT. AND ORS. — High Court of J&K and Ladakh (2018-07-18)