M.JOTHIRAMAN

1,120 recorded High Court judgment(s) · 2024–2026

Courts

Madras High Court

1120

ALLOWED	356
DISMISSED	209
DISPOSED OF	156
ORDERED	119
WITHDRAWN DISMISSED	78
DISPENSED WITH FOR THE PRESENT	56
CLOSED	41
DISMISSED AS INFRUCTUOUS	40

Thiraviam v. P.V.Chellappa (Died), 2.Murali Kannan — Madras High Court (2026-04-17)
K.RAVIKUMAR v. K.KANAGARAJ(DIED) — Madras High Court (2026-04-17)
AMMASI GOUNDER v. PERUMAL — Madras High Court (2026-03-30)
JEYALAKSHMI v. N.RAMUTHAYEE AMMAL(died) — Madras High Court (2026-03-30)
1. Ramayee Ammal (Died) 2. Kanniappan v. 1. Krishnasamy Reddiar (Died) 2.Ramaraj, — Madras High Court (2026-03-30)
K. SRINIVASAN v. A.K. PONNUSAMY — Madras High Court (2026-02-26)
S.SAROJA v. C.RAVICHANDRAN (Died) — Madras High Court (2026-02-06)
S.NEELAKANDAN v. S.THIRUNAVUKKARASU — Madras High Court (2026-02-06)
UNION OF INDIA, REP. BY v. SIVAPRAGASAM — Madras High Court (2026-02-06)
T.SUBBATHAL(DECEASED) v. P VISWANATHAN — Madras High Court (2026-02-06)