M.JEYAPAUL (RETD.)

77 recorded High Court judgment(s) · 2012–2026

Courts

Madras High Court

SETTLED BEFORE THE LOK-ADALATS	35
DISPOSED OF	25
CLOSED	8
ALLOWED	2
DISMISSED AS ABATED	1
DISMISSED	1
DISMISSED AS INFRUCTUOUS	1
(unspecified)	1

The Management of Metropolitan v. The Special Joint Commissioner of Labour, — Madras High Court (2026-03-14)
THE REGIONAL MANAGER v. TMT.NAVANEETHAM — Madras High Court (2026-03-14)
C.HEMANTH KUMAR v. M.NATARAJAN — Madras High Court (2025-12-13)
D.RAJENDRAN v. RAMA SRINIVASAN — Madras High Court (2025-12-13)
The Management, v. R.Mohamedkhan — Madras High Court (2025-12-13)
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD v. S.PATHIMA — Madras High Court (2025-12-13)
DINESH v. SURESH CHAND — Madras High Court (2025-12-13)
T.MAHADEV v. UNITECH BRIGH STEEL INDUSTRIES — Madras High Court (2025-12-13)
K. ARUN v. D. Anand Kumar — Madras High Court (2025-12-13)
G. Munusamy v. Shasun Pharmaceuticals Ltd., — Madras High Court (2025-12-13)