M. JEYAPAUL

41 recorded High Court judgment(s) · 2013–2017

Courts

Disposal nature

Recent judgments

• SURESH KUMAR v. UT CHD — Punjab & Haryana High Court (2017-07-04)
• ASHOK KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-27)
• MOHAN SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-27)
• MONIKA @ MONIKA SHARMA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-27)
• PANKAJ KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-27)
• SUSHMA BANSAL v. STATE OF PUNJAB( CRA-S 2218-SB/2010 DISPOSED OF 10.7.15) — Punjab & Haryana High Court (2015-07-10)
• MUNICIPAL COUNCIL, BATHINDA v. JASWANT RAI AND ORS — Punjab & Haryana High Court (2014-09-10)
• SATPAL v. GOBIND KUMAR & ORS — Punjab & Haryana High Court (2014-07-31)
• DARSHAN SINGH v. SURJIT KAUR & ANR — Punjab & Haryana High Court (2014-07-21)
• KUMUD GHAI v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-07-14)