M. JEYAPAUL,. AUGUSTINE GEORGE MASIH

51 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• NANAK DASS v. LAKHWINDER SINGH @ LAKHI AND ANR — Punjab & Haryana High Court (2017-07-12)
• BHUPENDER v. RITU — Punjab & Haryana High Court (2017-07-12)
• STATE OF HARYANA v. BALINDER ALIAS JONNY ETC — Punjab & Haryana High Court (2017-07-10)
• MANJIT SINGH @ BABU v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-07-07)
• SANDEEP KUMAR @ SONU v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-07-07)
• PUNJAB AGRICULTURAL UNIVERSITY THROUGH REGISTRAR v. D.K. CHADHA — Punjab & Haryana High Court (2017-05-03)
• STATE OF HARYANA v. NARESH KUMAR — Punjab & Haryana High Court (2017-05-02)
• NARINDER PAL SINGH v. JAGDEEP KAUR — Punjab & Haryana High Court (2017-05-01)
• STATE OF HARYANA v. SUNITA — Punjab & Haryana High Court (2017-05-01)
• RAM SINGH v. NIRUPJIT KAUR AND ANR — Punjab & Haryana High Court (2017-04-28)