M. JEYAPAUL,. ANITA CHAUDHRY

83 recorded High Court judgment(s) · 2003–2013

Courts

Disposal nature

Recent judgments

• JASBIR v. STATE OF HARYANA — Punjab & Haryana High Court (2013-12-10)
• OM PARKASH AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2013-12-10)
• RAJESH KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-12-09)
• AMARJIT SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-12-06)
• MAKHAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-12-05)
• GOTA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-12-05)
• DIMPLE v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-11-28)
• AMANDEEP SINGH@AMNA AND ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-11-26)
• GURMUKH DASS v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-11-21)
• UT OF CHANDIGARH v. PREM SINGH & ORS — Punjab & Haryana High Court (2013-11-13)