LexM. JEYAPAUL
146 recorded High Court judgment(s) · 2006–2010
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 146 |
Disposal nature
| DISMISSED | 65 |
| ALLOWED | 52 |
| ORDERED | 7 |
| DISPOSED OF | 5 |
| DISMISSED AS WITHDRAWAL | 3 |
| ORDERED ACCORDINGLY | 3 |
| ALLOWED WITH COSTS | 2 |
| MODIFIED | 2 |
Recent judgments
- ABSAL SAHEB v. N.GAJENDRAN — Madras High Court (2010-10-07)
- MRS.MEERABAI AMMAL, v. MR.P.L.PURUSHOTHAMAN, — Madras High Court (2010-10-07)
- LATHA @ S.VARALAKSHMI v. M.RAJA — Madras High Court (2010-09-30)
- RAGHUPATHI v. V.RANGARAJULU NAIDU — Madras High Court (2010-09-27)
- RN SHANMUGAVADIVEL v. RN MYILSAMI — Madras High Court (2010-09-20)
- GOWRI, v. LAKSHMIGANDAM AMMAL, — Madras High Court (2010-09-17)
- MR KAMAL M. v. MR T.H.MENEER AHMED — Madras High Court (2010-08-10)
- M/S.DAGGER DIE CUTTING v. COMMR.OF CENTRAL EXCISE — Madras High Court (2010-04-30)
- TMT.S. AMUTHA v. THE ADDITIONAL REGISTRAR OF — Madras High Court (2010-04-28)
- T.SAM PUSHPARAJ v. CHENNAI PORT TRUST — Madras High Court (2010-04-28)