LexM.JAMES
1,375 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1375 |
Disposal nature
| DISPOSED OF | 638 |
| ALLOWED | 515 |
| CLOSED | 97 |
| DISMISSED | 69 |
| DISMISSED AS WITHDRAWN | 17 |
| DISMISSED AS NOT PRESSED | 13 |
| PARTLY ALLOWED | 13 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- KUNNATH TEXTILES v. K.JAYARAM — Kerala High Court (2007-04-13)
- DANDAPANI CHETTIAR v. KRISHNANUNNI — Kerala High Court (2007-04-13)
- MATHEW FRANCIS v. K.V.SEBASTIAN — Kerala High Court (2007-04-13)
- RAJAN v. STATE OF KERALA — Kerala High Court (2007-04-13)
- K.VIAJAYKUMARAN v. V.BABU VARGHESE — Kerala High Court (2007-04-12)
- E.K.ABDUL KHADER v. SPECIAL TAHSIDAR,LAND ACQUISITION — Kerala High Court (2007-04-12)
- A.V.SALILA v. GOVT.SERVANTS CO.OP.SOCIETY — Kerala High Court (2007-04-12)
- VIJAYAN v. STATE OF KERALA — Kerala High Court (2007-04-11)
- K.APPAYYA MANIYANI v. STATE OF KERALA,REP.BY PUBLIC PROSECUTOR — Kerala High Court (2007-04-10)
- P.JAFAR v. STATE OF KERALA — Kerala High Court (2007-04-09)