LexM. JAICHANDREN, P.K.MISRA
39 recorded High Court judgment(s) · 2006–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 39 |
Disposal nature
| ALLOWED | 20 |
| DISMISSED | 8 |
| PARTLY ALLOWED | 5 |
| DISPOSED OF | 5 |
| DISMISSED WITH OBSERVATION | 1 |
Recent judgments
- L.JADHAM v. THE UNION OF INDIA,REP. BY — Madras High Court (2009-04-30)
- V.RAMAKRISHNAN v. THE STATE OF TAMILNADU — Madras High Court (2009-03-30)
- K. KAREEM KHAN v. 1. UNION OF INDIA, REP.BY — Madras High Court (2009-03-25)
- THE ST. OF TN.,REP.BY THE v. M/S.NATESAN AGENCIES(PLANTNS) — Madras High Court (2007-02-26)
- OSA/93/1991 of Vs — Madras High Court (2007-01-29)
- VAIDIYANATHAN v. P.SAMBANDAMUDALIAR — Madras High Court (2007-01-29)
- JOSEPH VILANGADAN v. INDIA OIL CORPN. LTD., — Madras High Court (2007-01-29)
- G.SEKAR v. 1.GEETHAN — Madras High Court (2007-01-29)
- 1.JAYALAKSHMI AMMAL v. 1.CHINNASAMY GOUNDER, — Madras High Court (2006-12-19)
- K.CHANDRABABU v. K.MAITHILI — Madras High Court (2006-12-19)