LexM. JAICHANDREN
5,683 recorded High Court judgment(s) · 2006–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 5683 |
Disposal nature
| DISPOSED OF | 3080 |
| DISMISSED | 1002 |
| CLOSED | 432 |
| ALLOWED | 316 |
| DISMISSED AS INFRUCTUOUS | 191 |
| WITHDRAWN DISMISSED | 184 |
| ORDERED | 134 |
| ORDERED ACCORDINGLY | 98 |
Recent judgments
- P.BALAKRISHNAN v. METROPOLITAN TRANSPORT — Madras High Court (2018-09-25)
- OFFICIAL TRUSTEE OF TAMIL NADU v. V.L. VIVEKANAND — Madras High Court (2017-02-15)
- OFFICIAL TRUSTEE OF TAMIL NADU v. S.A. ISPHANI — Madras High Court (2017-01-25)
- A/449/2017 of Official Trustee of Tamilnadu Vs — Madras High Court (2017-01-25)
- Tmt.Fathimabi v. The Official Trustee of Madras — Madras High Court (2017-01-25)
- A/96/2017 of The Official Liquidator Vs — Madras High Court (2017-01-10)
- S.V.R.Ramprasad v. The Official Trustee of — Madras High Court (2016-11-25)
- KRISHNASWAMY GOUNDER (DIED) v. MUTHUSAMY — Madras High Court (2016-11-15)
- Ms.Dhanalakshmi v. Official Trustee of Tamilnadu — Madras High Court (2016-10-26)
- THE ARC SCHOOL BOARD v. OFFICIAL TRUSTEE OF TAMIL NADU — Madras High Court (2016-10-26)