M.I.ARUN,UMESH M ADIGA

172 recorded High Court judgment(s) · 2024–2024

Courts

Karnataka High Court

172

DISMISSED	63
Dismissal for Non Compliance of Office Objections	33
DROPPED	21
DISPOSED	21
Partly Allowed	20
ALLOWED	11
ALLOWED AND REMANDED	2
REJECTED	1

KUMAR OMKAR S/O. SOMANATH BASHETTI, v. M/S. P B IBRAHIM, — Karnataka High Court (2024-05-31)
UNITED INDIA INSURANCE CO.LTD., v. SHRI KISHOR S/O. PARASHURAM VARHADKAR — Karnataka High Court (2024-04-24)
NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SHRI VIRUPAXAPPA S/O BHARAMGOUDA SURAPPAGOUDRA — Karnataka High Court (2024-04-24)
NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SMT ADIVEVVA W/O SHARANAPPA MUDENAGUDI SINCE DECEASED BY HER LRS — Karnataka High Court (2024-04-24)
NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SHRI VEERABHADRAPPA S/O SHARNAPPA MUDENAGUDI — Karnataka High Court (2024-04-24)
NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SHRI VIRUPAXAPPA S/O VEERABHADRAPPA MUDENAGUDI SINCE DECEASED BY HIS LRS — Karnataka High Court (2024-04-24)
DR SUJATHA S PATIL D/O SHIVANNA GOUDA PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2024-04-24)
DR SREEKANTH S/O LATE VENKATESULU v. SMT. NAGARATHNA W/O SINDLY NAGARAJ — Karnataka High Court (2024-04-24)
ANANTHACHARYA SUBBANNACHARYA BUDDI R/BY HIS LEGAL REPRESENTATIVES v. THE STATE OF KARNATAKA — Karnataka High Court (2024-04-24)
RAGHAVENDRA S/O BASAVALINGAPPA RONAD v. SMT.SHRAVANI W/O RAGHAVENDRA RONAD — Karnataka High Court (2024-04-23)