LexM.I.ARUN,G.NARENDAR
348 recorded High Court judgment(s) · 2013–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 348 |
Disposal nature
| DISMISSED | 146 |
| Partly Allowed | 84 |
| DISPOSED | 58 |
| DROPPED | 29 |
| REJECTED | 15 |
| ALLOWED | 10 |
| ALLOWED AND REMANDED | 4 |
| Abated | 1 |
Recent judgments
- SHREE ANAND LIFE SCIENCES LTD v. THE KARNATAKA STATE FINANCIAL CORPORATION — Karnataka High Court (2021-11-26)
- M/S.GAGAN INDUSTRIES v. SHREE ANAND LIFE SCIENCE LTD., — Karnataka High Court (2021-11-26)
- RIYAZ v. THE STATE OF KARNATAKA — Karnataka High Court (2021-02-24)
- SMT. KAMALAVVA v. NAGESH S/O YESHWANT DAVALATKAR — Karnataka High Court (2021-01-08)
- THE DEPUTY GENERAL MANAGER P and A v. V. AMBARISH RAO — Karnataka High Court (2021-01-08)
- SRIKRISHNA NAGENDRAPPA MEGALAMANI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-01-08)
- V. AMBARISH RAO S/O V KRISHNA RAO v. THE DEPUTY GENERAL MANAGER, P and A — Karnataka High Court (2021-01-08)
- INDIRABAI W/O NARAHARIRAO MANAKPURI v. SHANTAVVA — Karnataka High Court (2021-01-08)
- M/S.BARAFAWALA FOODS v. THE STATE OF KARNATAKA — Karnataka High Court (2020-12-23)
- MADHAVI @ ARUNDATI v. RAGHUVEER — Karnataka High Court (2020-12-23)