M.I.ARUN,B. MURALIDHARA PAI

177 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SMT TASLEEM BANU W/O HABIBULLA BAVAJI v. SMT SHYLAJA D/O SABEBA GOUDA — Karnataka High Court (2026-02-20)
• SHRI PRASAD S/O ACHAUTRAO PATIL v. NIL — Karnataka High Court (2026-02-19)
• SMT. SARASWATIBAI W/O RAMADAS RAYAKAR v. SRI S V HIREMATH — Karnataka High Court (2026-02-19)
• M/S NATIONAL INSURANCE CO. LTD v. SMT MAHIRAJ W/O HUSSAN MULLA — Karnataka High Court (2026-02-19)
• NECTAR BEVERAGES PRIVATE LIMITED v. SHI H N PRUTHVI NARAYAN — Karnataka High Court (2026-02-19)
• SMT. MAHIRAJ W/O HUSSAIN MULLA v. SRI BASAGOUDA S/O ISHWAR CHANNANNAVAR — Karnataka High Court (2026-02-19)
• DR SADASHIV S/O SHANKAR KHANADALE v. DR NAYANA W/O SADASHIV KHANADALE — Karnataka High Court (2026-02-19)
• SUSMA @ SUSMITA W/O. LAXMIPUTRA KADAKOL v. SHIVANAND S/O.KRISHNAPPA CHAWAN — Karnataka High Court (2026-02-19)
• SHRI RATNABAI W/O NINGAPPA KADAKOL v. SHRI SUSMA ALIYAS SUSHMITA W/O LAXMIPUTRA KADAKOL — Karnataka High Court (2026-02-19)
• SMT. PAVITRA W/O PRASAD BAILWAD v. SHRI. PRASAD S/O MAHANTESH BAILWAD — Karnataka High Court (2026-02-19)